Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 22 in Assam Education Service Rules, 1982 22. Crossing of efficiency bar. - A member of the service shall not be allowed to cross E.B. in the time scale of pay unless the appointing authority is satisfied about his ability and integrity or he has passed the prescribed departmental examination.
