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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(8) in Birsa Munda Tribal University Act, 2017

(8)The Pro-Vice-Chancellor shall be the principal inspecting officer of the University and shall exercise such powers and perform such duties, which are specially or generally conferred on him. by the Vice-Chancellor and as prescribed under the relevant Statutes.