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[Cites 0, Cited by 3] [Section 107] [Entire Act]

State of Maharashtra - Subsection

Section 107(5) in Maharashtra Public Universities Act, 2016

(5)The university shall initiate a time bound programme to prepare an annual plan every year for the location of colleges and institutions of higher learning, in consonance with the perspective plan and shall publish it before the end of academic year preceding the year in which the proposals for the opening of new colleges or institutions of higher learning are to be invited.