Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 268] [Entire Act] Union of India - Section Section 446 in The Indian Penal Code, 1860 446. House-breaking by night.— Whoever commits house-breaking after sunset and before sunrise, is said to commit “house-breaking by night”.
