Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Assam - Subsection

Section 50(xii) in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

(xii)Attempting to commit all or any of the acts, specified in the foregoing clauses, may render him liable