Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] Bengal Presidency - Section Section 24 in Bengal Tenancy Act, 1885 24. Obligation of raiyat to pay rent. - An occupancy-raiyat shall pay rent for his holding at fair and equitable rates.
