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State of Bihar - Section

Section 39 in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

39.

Where a Managing Committee is not constituted, in accordance with these Rules, within the period specified in the Rule 37, the powers and duties of the Managing Committee, President and Secretary shall, until its constitution in accordance therewith, be exercised and performed by such person as may be appointed by the President of the Board of Secondary Education for the purpose.