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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(3) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(3)Such individual, agency or entity shall not share the Bhamashah Identification number with any person without the consent of the Bhamashah Identification number holder.