2. Definitions.- In these rules, unless the context otherwise, requires,-
(i)"Board" means the Tea Board, constituted under Section 4 of the Act.(ii)"Chairman" means the Chairman of the Board.(iii)"Committee" means any Committee constituted by the Board under Section 8 of the Act.(iv)"Form" means a form set forth in the Schedule to these rules.(v)"Member" means a member of the Board.(vi)"Secretary" means the Secretary of the Board.(vii)"the Act" means the Tea Act, 1953 (29 of 1953).(viii)"Vice-Chairman" means the Vice-Chairman of the Board.(ix)"Year" means the year commencing on the first day of April.
