Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Chattisgarh - Subsection

Section 103(c) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(c)when electric vibrators are used in concreting work : -
(i)such vibrators shall be earthed,
(ii)the leads of such vibrators shall be heavily insulated; and
(iii)the current shall be switched off when such vibrators are not in use.