Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1A] [Entire Act] State of Bihar - Subsection Section 1A(i) in The Bihar Factories Welfare Officers Rules, 1952 (i)Words and expressions defined in the Act, and used in these Rules shall be deemed to have the same meaning as in the Act.]
