Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

C/M The Anglo Oriental School ... vs State Of U.P. And Others on 7 December, 2011

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 31302 of 2011
 

 
Petitioner :- C/M The Anglo Oriental School Association And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.K. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.
 

Learned counsel for the petitioners states that the rejoinder affidavit is ready but the same has not been served upon the counsel for the respondents.

In view of the above, list in the next cause list. Meanwhile, the petitioners may file rejoinder affidavit after serving the copy to the counsel for the respondents.

Till the next date of listing, the interim order shall continue.

Order Date :- 7.12.2011 OP