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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 3 in Designs Act, 1911

3.

[(2) It extends4 to the whole of India 5* * *.]
(3)It shall come into force on the first day of January, 1912.Definitions. 2.Definitions. In this Act, unless there is anything repugnant in the subject or context:- 6* * * *
(2)"article" means 7*** any article of manufacture and any substance, artificial or natural or partly artificial and partly natural;