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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(3) in The Maharashtra State Board of Technical Education Act, 1997

(3)The Board shall decide,-
(a)whether affiliation should be granted or rejected;
(b)whether affiliation should be granted in whole or part;
(c)subject, courses of study and the number of students to be admitted;
(d)conditions, if any, which may be stipulated while granting the affiliation.