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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(1)(vi) in Rajasthan Civil Services (Pension) Rules, 1996

(vi)To ensure that any alteration in the date of birth recorded in the Service Book bears the approval of the competent authority; and to ensure that the date of birth has not been changed/altered in the Service Book after 31.12.1978;