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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(h) in Assam Government Press Subordinate Service Rules, 1994

(h)"Select List" means the list referred to in the proviso the clause (b) of sub-rule (1) of Rule 6 or the list referred to in clause (d) of sub-rule (1) of Rule 6 or, as the case may be and the list finally approved either by the Appointing Authority under sub-rule (6) of Rule 13 or by the Commission under sub-rule (7) of Rule 13 ;