Gujarat High Court
Gyan Chand Chattar vs K.K. Agrawal on 27 August, 2002
Author: J.M.Panchal
Bench: J.M.Panchal
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL APPLICATION No 1089 of 2002
in
LETTERS PATENT APPEAL No 25 of 1983
in
SPECIAL CIVIL APPLICATION No 101 of 1982
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GYAN CHAND CHATTAR
Versus
K.K. AGRAWAL
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Appearance:
1. Misc.Civil Application No. 1089 of 2002
MR DC RAVAL for Petitioner No. 1
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CORAM : THE CHIEF JUSTICE MR. D.S.SINHA
and
MR.JUSTICE J.M.PANCHAL
Date of Order: 27/08/2002
ORAL ORDER
(Per : THE CHIEF JUSTICE MR. D.S.SINHA) Notice.
(D.S.Sinha, C.J.) (J.M.Panchal, J.) (sunil)