Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Haryana - Subsection Section 26(7) in Haryana Air (Prevention and Control of Pollution) Rules, 1983 (7)The budget estimates as complied in accordance with the rule shall be placed by the Member Secretary before the Board by the 5th October each year for approval.
