Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62OH(2)] [Section 62OH] [Entire Act]

State of Bihar - Subsection

Section 62OH(2)(i) in Bihar Factories Rules, 1950

(i)A person possessing a Diploma in Industrial Health or equivalent shall not be required to possess the certificate of training as aforesaid.