Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Rajasthan - Subsection Section 81(4) in The Rajasthan Municipalities (Election) Rules, 1994 (4)Every nomination paper shall be presented by the candidate or his propose on the date, at the place and during the hours specified in the notice for filing nomination paper.
