Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(1) in The Assam Cinemas (Regulation) Rules, 1960 (1)A person desirous of holding a licence for a temporary open or cinema shall apply to the Licensing Authority of the District within which it is proposed to hold the open air shows.
