Section 10 in The Electrical Wires, Cables, Appliances and Accessories (Quality Control) Order, 1993
10. Obligation to furnish information.
- No manufacturer or dealer with intent to evade the provisions of this Order, refuse to give any information lawfully demanded from him under Para. 6 or conceal, destroy, multilate or deface any books or documents or any electrical wires, cables, appliances and accessories kept by, or in the possession or control of, such person.
