Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Constitution Subarticle

Section 12(11) in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016

(11)The Goods and Services Tax Council shall establish a mechanism to adjudicate any dispute -
(a)between the Government of India and one or more States; or
(b)between the Government of India and any State or States on one side and one or more other States on the other side; or
(c)between two or more States,
arising out of the recommendations of the Council or implementation thereof.".