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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1) in Civil Services (Departmental Examination), Punjab Rules, 2014

(1)A member of service appearing in the examination, shall be declared passed in the examination-
(a)if he obtains 66.66 percent marks in the subject of Criminal Law and Revenue Law.
(b)if he obtains 55 percent marks in other subjects.