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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Mizoram - Subsection

Section 46(2)(a) in Mizoram Cooperative Societies Act, 2006

(a)election of directors of the board of management committee. Election of Board of Directors of State Level Societies shall be conducted biennially and the term of office shall be two years;