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Jammu & Kashmir High Court

Maa Naina Devi Stone Crushers And Hotmix vs Ut Of J&K & Ors on 24 July, 2023

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                                  Sr. No. 89


                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU


                                                                 WP(C) no. 1366/2020
                                                                 CM Nos. 4338/2020,
                                                                 4339/2020, 7392/2020 and
                                                                 7691/2020


           Maa Naina Devi Stone Crushers and Hotmix                              ....Petitioner
           Plant

                                    Through :- None.


                          V/s

           UT of J&K & ors.                                                  ....Respondent(s)


                                    Through :- Mr. Amit Gupta, AAG.
           Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                                   ORDER

24.07.2023 None has caused appearance on behalf of the petitioner today which manifests that the petitioner is least interested in pursuing this petition to its desired purpose.

This petition is, therefore, dismissed for non-prosecution along with connected application(s).

Interim direction, if any, shall stand vacated.

(RAHUL BHARTI) JUDGE JAMMU 24.07.2023 NARESH/PS NARESH KUMAR 2023.07.25 08:54 I attest to the accuracy and integrity of this document