Jammu & Kashmir High Court
Maa Naina Devi Stone Crushers And Hotmix vs Ut Of J&K & Ors on 24 July, 2023
Author: Rahul Bharti
Bench: Rahul Bharti
Sr. No. 89
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) no. 1366/2020
CM Nos. 4338/2020,
4339/2020, 7392/2020 and
7691/2020
Maa Naina Devi Stone Crushers and Hotmix ....Petitioner
Plant
Through :- None.
V/s
UT of J&K & ors. ....Respondent(s)
Through :- Mr. Amit Gupta, AAG.
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
ORDER
24.07.2023 None has caused appearance on behalf of the petitioner today which manifests that the petitioner is least interested in pursuing this petition to its desired purpose.
This petition is, therefore, dismissed for non-prosecution along with connected application(s).
Interim direction, if any, shall stand vacated.
(RAHUL BHARTI) JUDGE JAMMU 24.07.2023 NARESH/PS NARESH KUMAR 2023.07.25 08:54 I attest to the accuracy and integrity of this document