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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(a) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(a)the school is rim by a society registered under the Tamil Nadu Societies Registration Act,1975 (Tamil Nadu Act 27 of 1975) or a public trust constituted under any law for the time being in force;