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Supreme Court - Daily Orders

Mahalakshmi Cultural Assn. vs Dir.Inspector Gen.Of Police . on 12 November, 2014

Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh

     ITEM NO.2                          COURT NO.8                 SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   15371/2012

     (Arising out of impugned final judgment and order dated 22/03/2012
     in WA No. 2287/2011 passed by the High Court of Madras)

     MAHALAKSHMI CULTURAL ASSN.                                       Petitioner(s)

                                                VERSUS

     DIR.INSPECTOR GEN.OF POLICE & ORS.                               Respondent(s)

     (With appln(s) for impleadment as party respondent and may refer to
     remarks and interim relief and office report)

     WITH
     SLP(C) No. 25000/2012
     (With appln.(s) for permission to place addl. documents on record
     and Office Report)

      SLP(C) No. 25001/2012
     (With Office Report)

      W.P.(C) No. 1060/2013
     (With appln.(s) for directions and Office Report)

      W.P.(C) No. 1061/2013
     (With appln.(s) for directions and              Office Report)

      W.P.(C) No. 1073/2013
     (With appln.(s) for directions and Office Report)

      W.P.(C) No. 859/2014
     (With appln.(s) for exemption from filing O.T. and Office Report)

      W.P.(C) No. 200/2014
     (With appln.(s) for directions and Office Report)


     Date : 12/11/2014 These petitions were called on for hearing today.


     CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
Signature Not Verified
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
Digitally signed by
Narendra Prasad
Date: 2014.11.12
16:53:11 IST
Reason:

     For Petitioner(s)             Dr. A.M. Singhvi,Sr.Adv.
                                   Mr. Gaurav Banerjee,Sr.Adv.

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                      Mr.   Siddharth Singla,AOR
                      Ms.   Swikriti Singhania,Adv.
                      Mr.   Amit Bhandari,Adv.
                      Mr.   Avishkar Singhvi,Adv.
                      Mr.   Vyom Shah,Adv.
                      (In   SLP(C) Nos.25000, 25001/2012)

                      Mr. Sunil Fernandes,AOR
                      (In SLP(C) Nos.15371/2012)

                      Mr. Ashok K. Mahajan,AOR
                      (In W.P.(C) Nos.1060, 1061 & 1073 of 2013)

                      Mr. B. Karunakaran,Adv.
                      For Mr. A. Radhakarishnan,Adv.
                      (In W.P.(C) NO.859/2014)

                      Mr. Dushyant Parashar,Adv.

For Respondent(s)     Mr. B. Balaji,AOR


For Applicant(s)      Mr.   Balaji Srinivasan,AOR
                      Mr.   Mayank Kshirsagar,Adv.
                      Ms.   Vaishali Dixit,Adv.
                      Ms.   Vaishnavi Subhramanyam.,Adv.
                      Ms.   Srishti Govil,Adv.
                      (In   I.A. No.1/2014 in SLP(C).15371/2012)

        UPON hearing the counsel the Court made the following
                                O R D E R

Call these matters on 26.11.2014.

The order dated 17.09.2014 is extended to W.P.(C) No.200/2014 also.



  (NARENDRA PRASAD)                             (SHARDA KAPOOR)
    COURT MASTER                                 COURT MASTER




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