Supreme Court - Daily Orders
Mahalakshmi Cultural Assn. vs Dir.Inspector Gen.Of Police . on 12 November, 2014
Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh
ITEM NO.2 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15371/2012
(Arising out of impugned final judgment and order dated 22/03/2012
in WA No. 2287/2011 passed by the High Court of Madras)
MAHALAKSHMI CULTURAL ASSN. Petitioner(s)
VERSUS
DIR.INSPECTOR GEN.OF POLICE & ORS. Respondent(s)
(With appln(s) for impleadment as party respondent and may refer to
remarks and interim relief and office report)
WITH
SLP(C) No. 25000/2012
(With appln.(s) for permission to place addl. documents on record
and Office Report)
SLP(C) No. 25001/2012
(With Office Report)
W.P.(C) No. 1060/2013
(With appln.(s) for directions and Office Report)
W.P.(C) No. 1061/2013
(With appln.(s) for directions and Office Report)
W.P.(C) No. 1073/2013
(With appln.(s) for directions and Office Report)
W.P.(C) No. 859/2014
(With appln.(s) for exemption from filing O.T. and Office Report)
W.P.(C) No. 200/2014
(With appln.(s) for directions and Office Report)
Date : 12/11/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
Signature Not Verified
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
Digitally signed by
Narendra Prasad
Date: 2014.11.12
16:53:11 IST
Reason:
For Petitioner(s) Dr. A.M. Singhvi,Sr.Adv.
Mr. Gaurav Banerjee,Sr.Adv.
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Mr. Siddharth Singla,AOR
Ms. Swikriti Singhania,Adv.
Mr. Amit Bhandari,Adv.
Mr. Avishkar Singhvi,Adv.
Mr. Vyom Shah,Adv.
(In SLP(C) Nos.25000, 25001/2012)
Mr. Sunil Fernandes,AOR
(In SLP(C) Nos.15371/2012)
Mr. Ashok K. Mahajan,AOR
(In W.P.(C) Nos.1060, 1061 & 1073 of 2013)
Mr. B. Karunakaran,Adv.
For Mr. A. Radhakarishnan,Adv.
(In W.P.(C) NO.859/2014)
Mr. Dushyant Parashar,Adv.
For Respondent(s) Mr. B. Balaji,AOR
For Applicant(s) Mr. Balaji Srinivasan,AOR
Mr. Mayank Kshirsagar,Adv.
Ms. Vaishali Dixit,Adv.
Ms. Vaishnavi Subhramanyam.,Adv.
Ms. Srishti Govil,Adv.
(In I.A. No.1/2014 in SLP(C).15371/2012)
UPON hearing the counsel the Court made the following
O R D E R
Call these matters on 26.11.2014.
The order dated 17.09.2014 is extended to W.P.(C) No.200/2014 also.
(NARENDRA PRASAD) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
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