Himachal Pradesh High Court
Himachal Pradesh State vs Munish Kumar on 4 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA ON THE 4th DAY OF MARCH, 2022 BEFORE HON'BLE MR. JUSTICE MOHAMMAD RAFIQ, .
CHIEF JUTICE & HON'BLE MS. JUSTICE JYOTSNA REWAL DUA LETTERS PATENT APPEAL NO. 20 OF 2021 Between:-
1. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED, VIDYUT BHAWAN, SHIMLA-4.
THROUGH ITS EXECUTIVE DIRECTOR (PERS)
2. THE SR. EXECUTIVE ENGINEER, ELECTRICAL DIVISION, HPSEBL, PARWANOO, DISTT. SOLAN, H.P. .....APPELLANTS (BY MR. TARA SINGH CHAUHAN, ADVOCATE) AND
1. MUNISH KUMAR SON OF SHRI BRIJ MOHAN, VPO TILOKPUR, TEHSIL JAWALI, DISTRICT KANGRA, H.P.
2. PANKAJ KUMAR, SON OF SHRI TILAK RAJ, VILLAGE REEGH, P.O. GADHROLI, TEHSIL FATEHPUR, DISTRICT KANGRA, H.P.
3. MONU SON OF SHRI ONKAR CHAND, VILLAGE PAPROLA, P.O. ALAMPUR, TEHSIL JAISINGHPUR, DISTRICT KANGRA, H.P.
4. BHIM SINGH SON OF SHRI BACHAN SINGH, VILLAGE DHARAMPUR, TEHSIL KASAULI, DISTRICT SOLAN, H.P. ........RESPONDENTS ::: Downloaded on - 05/03/2022 20:11:08 :::CIS