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Union of India - Section

Section 3 in Indian Enterprise Development Service Rules, 2019

3. Constitution of Indian Enterprise Development Service.

(1)There shall be constituted a Service to be known as the Indian Enterprise Development Service consisting of members specified in rule 5.
(2)The service shall comprise of four grades namely Senior Administrative Grade (SAG), Junior Administrative Grade (JAG), Senior Time Scale (STS) and Junior Time Scale (JTS) in which all posts shall be classified as Group 'A' and feeder grade namely, Assistant Director-II which shall be classified as Group 'B', as specified in the First Schedule.