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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(4) in The Jammu and Kashmir Prevention of Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1988

(4)When there is a difference of opinion among the members forming the Advisory Board, the opinion the majority of such members shall be deemed to be the opinion of the Board.