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State of Punjab - Section

Section 29 in The Punjab Town Improvement Trust Rules, 1939

29.

Registers in form Nos. 10 and 11 shall be kept by the accountant and, in the case of works entered in register No. 11, the bills when passed by the engineer shall give sufficient details to enable the entries in this register to be properly made.Note. - The page number of register No. 10 or 11, as the case may be, should always be noted on the bills concerned when they are posted in those registers.Measurement book