Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 32 in Rules for the Administration of Justice and Police in the Sibsagar, Nowgong and Mikir Hills Tracts (Mikir Hills)

32.

Houses of house-tax-paying hill-men, need full clothing, cooking utensils, or implements whereby the owner subsists, may not be attached, sold or transferred, in execution of a decree, unless themselves by the subject of the suit.