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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(8) in Haryana Rural Employment Guarantee Scheme, 2007

(8)All technical aspects including the technical sanction, execution and technical supervision of works shall be the responsibility of the Engineering Wing of the department and not of the Panchayati Raj Institutions at any level.