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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(2)(na) in Maharashtra Homoeopathic Practitioners' Act, 1960

(na)[ the form of application for renewal of certificate of registration and the documents to accompany such form, under section 26A; [These clauses (na) and (nb) were inserted by Maharashtra 22 of 2011, Section 5(b), (w.e.f. 22.7.2011).]