Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 3 in Telangana Borstal Schools Act, 1925 3. Establishment of Borstal schools. (1)For the purposes of this Act, the State Government may establish one or more Borstal schools.(2)For every Borstal School a Visiting Committee shall be appointed by the State Government.
