Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Maharashtra - Subsection Section 27(3) in Maharashtra Housing and Area Development Act, 1976 (3)in each of sub-sections (2), (3) (4), (5) and (6) of section 25, for the word "Authority" the word "Board" shall be substituted;
