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[Cites 0, Cited by 0] [Section 243] [Entire Act]

State of West Bengal - Subsection

Section 243(m) in West Bengal Municipal Act, 1993

(m)any other matter relating to the supply of water in respect of which this Act or any other law for the time being in force makes no provision or makes insufficient provision and further provision is, in the opinion of the State Government, necessary.