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Supreme Court - Daily Orders

Naval Kishore vs State Of Maharashtra on 25 February, 2015

Bench: T.S. Thakur, Prafulla C. Pant

  ITEM NO.109                               COURT NO.2              SECTION IIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Criminal Appeal                No(s).    2246/2011

  NAVAL KISHORE                                                     Appellant(s)

                                                  VERSUS

  STATE OF MAHARASHTRA                                              Respondent(s)


  Date : 25/02/2015 This appeal was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE T.S. THAKUR
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Appellant(s)                   Mr. Dharmendra Kumar Sinha,Adv.


  For Respondent(s)                 Mr.   Aniruddha P. Mayee,Adv.
                                    MR.   Shankar Chillarge, Adv.
                                    Mr.   Charudatta Mahindrakar, Adv.
                                    Mr.   A.Selvin Raja, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Arguments heard.

Judgment reserved.

(Shashi Sareen) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Shashi Sareen Date: 2015.02.26 10:39:27 IST Reason: