Supreme Court - Daily Orders
Naval Kishore vs State Of Maharashtra on 25 February, 2015
Bench: T.S. Thakur, Prafulla C. Pant
ITEM NO.109 COURT NO.2 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 2246/2011
NAVAL KISHORE Appellant(s)
VERSUS
STATE OF MAHARASHTRA Respondent(s)
Date : 25/02/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. Dharmendra Kumar Sinha,Adv.
For Respondent(s) Mr. Aniruddha P. Mayee,Adv.
MR. Shankar Chillarge, Adv.
Mr. Charudatta Mahindrakar, Adv.
Mr. A.Selvin Raja, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
Judgment reserved.
(Shashi Sareen) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Shashi Sareen Date: 2015.02.26 10:39:27 IST Reason: