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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(iv) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(iv)The occupier of the factory shall endeavor to get adequate area in the factory zone under the Oil Palm cultivation and shall also expand processing capacity to the required extent for purchasing of the Oil Palm fresh fruit bunches from all the growers in the factory zone;