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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Madras Port Petroleum Rules, 1963

(2)Loading of cased petroleum other than heavy petroleum, into country craft shall be done under the supervision of the police, and shall only be allowed between sunrise and sunset and at such places as may be notified for the purpose by the Deputy Port Conservator.