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[Cites 0, Cited by 0] [Section 57A] [Entire Act]

State of Rajasthan - Subsection

Section 57A(13) in The Rajasthan Agricultural Produce Markets Rules, 1963

(13)The contract farming buyer shall abide by all the provisions of the Rajasthan Agricultural Produce Markets Act, 1961, the Rajasthan Agricultural Produce Markets Rules, 1963 and the bye-laws of the market committee concerned.