Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41A(5)] [Section 41A] [Entire Act] Madras Presidency - Subsection Section 41A(5)(a) in The Madras City Police Act, 1888 (a)the word ‘assembly’ includes any assembly which is open to the public or to any class or portion of the public;