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State of Jammu-Kashmir - Section

Section 504 in The Jammu and Kashmir State Ranbir Penal Code, 1989

504. Intentional insult with intent to provoke breach of peace.

- Whoever intentionally insults, and thereby give provocation to any person, intending or knowing to it be likely that such provocation will cause him to break the public peace, or to commit any other offence, shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or with both.