Supreme Court - Daily Orders
Angelique International Ltd. vs Managing Director Ssjv Projects Pvt. ... on 21 May, 2018
Bench: A.M. Khanwilkar, Navin Sinha
SLP(C) 13044/2018
1
ITEM NO.8 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 13044/2018
(Arising out of impugned final judgment and order dated 05-04-2018
in OMP No. 91/2017 passed by the High Court Of Delhi At New Delhi)
ANGELIQUE INTERNATIONAL LTD. Petitioner
VERSUS
SSJV PROJECTS PVT. LTD. & ANR. Respondents
(FOR ADMISSION and I.R.)
Date : 21-05-2018 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE NAVIN SINHA
(Vacation Bench)
For Petitioner
Mr. Mukul Rohatgi, Sr. Adv.
Mr. R.K. Sanghi, Adv.
Mr. Sameer Rohatgi, Adv.
Mr. Ishan Sanghi, Adv.
Mr. Satyendra Kumar, Adv.
Mr. K. Prassann, Adv.
Mr. Anil Kumar Tandale, AOR
For Respondents
for R-1 Mr. Sachin Datta, Sr. Adv.
Ms. Prity Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable on 16.7.2018.
Ms. Prity Sharma, learned counsel accepts notice Signature Not Verified on behalf of the respondent no. 1. No further notice Digitally signed by DEEPAK GUGLANI Date: 2018.05.22 need be issued to the said respondent. 15:41:36 IST Reason:
Dasti in addition is permitted for effecting service on the respondent no. 2.
SLP(C) 13044/2018 2 In the meantime, the arrangement agreed upon before the High Court, as recorded in the order dated 5.9.2016 shall continue to operate. Counsel for the respondent no. 1 has no objection in that behalf.
(Deepak Guglani) (Kailash Chander) Court Master Court Master