Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(b) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955 (b)"Chief Inspector of Certified Schools" or "Chief Inspector" means the Chief Inspector of Certified Schools appointed under section 37 of the Act;
