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Manipur High Court

Shailendra Kumar Suman vs Union Of India on 27 April, 2022

Author: Mv Muralidaran

Bench: Mv Muralidaran

                                                                                  Page - 1




                                                                                Item -12-13

JOHN       Digitally signed
           by JOHN TELEN
                              IN THE HIGH COURT OF MANIPUR
           KOM
TELEN      Date:
           2022.04.29
                                        AT IMPHAL

KOM        15:12:35
           +05'30'
                                   WP(C)No.926 of 2019
                                          With
                                  MC(WP(C))No.155 of 2021

  Shailendra Kumar Suman

                                                                         .... Petitioner/s
     - Versus -

  Union of India
                                                                    .... Respondent/s


                                BEFORE
                  HON'BLE MR. JUSTICE MV MURALIDARAN
                                        ORDER

27.04.2022 [1] Heard Ms. Sillori, learned counsel for the petitioner and Mr. I. Somorjit, learned counsel junior to Mr. S. Samarjeet, learned SPC for the Union of India.

[2] Ms. Sillori, learned counsel for the petitioner seeks time to prepare list of citation and prayed this Court to adjournment the matter. [3] Therefore, post these matters on 13.06.2022. [4] Earlier interim order is extended till then.

JUDGE John Kom