Manipur High Court
Shailendra Kumar Suman vs Union Of India on 27 April, 2022
Author: Mv Muralidaran
Bench: Mv Muralidaran
Page - 1
Item -12-13
JOHN Digitally signed
by JOHN TELEN
IN THE HIGH COURT OF MANIPUR
KOM
TELEN Date:
2022.04.29
AT IMPHAL
KOM 15:12:35
+05'30'
WP(C)No.926 of 2019
With
MC(WP(C))No.155 of 2021
Shailendra Kumar Suman
.... Petitioner/s
- Versus -
Union of India
.... Respondent/s
BEFORE
HON'BLE MR. JUSTICE MV MURALIDARAN
ORDER
27.04.2022 [1] Heard Ms. Sillori, learned counsel for the petitioner and Mr. I. Somorjit, learned counsel junior to Mr. S. Samarjeet, learned SPC for the Union of India.
[2] Ms. Sillori, learned counsel for the petitioner seeks time to prepare list of citation and prayed this Court to adjournment the matter. [3] Therefore, post these matters on 13.06.2022. [4] Earlier interim order is extended till then.
JUDGE John Kom