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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(2)(d) in Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017

(d)the manner of determination of fee to be charged by a private medical educational institution from the candidates under sub-section (1) of Section 11;