Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(15) in The Punjab Agricultural Produce Markets (General) Rules, 1962 (15)[ "Seller"....... Omitted] [Omitted vide Notification No. GSR 30/PA 23/61/S.43/Amd. (52/99) dated 30.3.1999, published in the Gazetted, dated 1.4.1999.]
