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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(13) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(13)Number of faculties and subjects provided.Note:- The notice period pay recovered from the employees of the institution and the amount of the management share of the Provident Fund Scheme forfeited by the management during the year shall be shown as income in the audit statement and shall be credited as income of the institution for the purpose of arriving at the figures of net approved expenditure.